Delhi High Court - Orders
National M.Sc. Medical Teachers ... vs National Medical Commission & Ors on 13 August, 2024
Author: Rekha Palli
Bench: Rekha Palli
$~41, 43, 44, 46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9115/2020
NATIONAL M.SC. MEDICAL TEACHERS ASSOCIATION
(REGD) .....Petitioner
Through: Mr. Avinash K. Sharma and Mr. R.
Abhishek, Advs.
versus
NATIONAL MEDICAL COMMISSION & ORS. .....Respondents
Through: Ms. Monika Arora, CGSC with Mr.
Subhrodeep Saha, Advs. for UOI.
Mr. T. Singhdev, Ms. Anum Hussain,
Mr. Abhijit Chakravarty & Mr.
Tanishq Srivastava, Advs. for NMC.
Mr. A.K. Nijhawan, Mr. Arun Batra,
Ms. Indira Marla, Mr. Rohan Sharma
and Mr. Abdul Wahid, Advs. for R4.
43
+ W.P.(C) 10633/2020
ASSOCIATION OF PHDS IN MEDICAL SCIENCES (REGD)
.....Petitioner
Through: Mr. Kumar Rajesh Singh, Adv.
versus
NATIONAL MEDICAL COMMISSION & ANR. .....Respondents
Through: Ms. Monika Arora, CGSC with Mr.
Subhrodeep Saha, Advs. for UOI.
Mr. Vikram Jetly, CGSC with Ms.
Shreya Jetly, Adv. For R-2.
Mr. A.K. Nijhawan, Mr. Arun Batra,
Ms. Indira Marla, Mr. Rohan Sharma
and Mr. Abdul Wahid, Advs. for
intervenor / applicant.
Mr. T. Singhdev, Ms. Anum Hussain,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 17/08/2024 at 02:24:39
Mr. Abhijit Chakravarty & Mr.
Tanishq Srivastava, Advs. for NMC.
44
+ W.P.(C) 8161/2021
RAKESH KUMAR & ORS. .....Petitioners
Through: Mr. Avinash K. Sharma and Mr. R.
Abhishek, Advs.
versus
NATIONAL MEDICAL COMMISSION & ANR. .....Respondents
Through: Ms. Monika Arora, CGSC with Mr.
Subhrodeep Saha, Advs. for UOI.
Mr. T. Singhdev, Ms. Anum Hussain,
Mr. Abhijit Chakravarty & Mr.
Tanishq Srivastava, Advs. for NMC.
46
+ W.P.(C) 11452/2021
ANAND SWAROOP & ORS. .....Petitioners
Through: Ms. Arundhati Katju, Mr. Animesh
Kumar, Mr. Nishant Kumar, Ms.
Aprajita, Mr. Sumit Kumar, Mr.
Ayush Kumar and Ms. Shristi
Borthakur, Advs.
versus
NATIONAL MEDICAL COMMISSION & ORS. .....Respondents
Through: Mr. T. Singhdev, Ms. Anum Hussain,
Mr. Abhijit Chakravarty & Mr.
Tanishq Srivastava, Advs. for NMC.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 13.08.2024 CM APPL. 58530/2023--for Amendment of petition CM APPL. 63890/2023--for Amendment of petition This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/08/2024 at 02:24:39 CM APPL. 58542/2023--for Amendment of writ petition CM APPL. 58545/2023--for amendment of writ petition
1. These are the applications filed by the petitioners seeking amendment of the writ petitions to incorporate the challenge to the notification dated 16.08.2023 issued by National Medical Commission.
2. Taking into account the said notification, in furtherance of the said regulations which are subject matter of the challenge before this Court are being notified.
3. We allow the abovementioned applications and amended writ petitions, if not filed, be filed within one week.
4. Respondents are granted three weeks' time to file a short affidavit responding to the amendment permitted by this Court.
5. With the aforesaid, the abovesaid applications are disposed of. W.P.(C) 9115/2020, CM APPL. 31386/2021---filed by applicant for Impleadment, CM APPL. 4169/2022---stay/Dir., CM APPL. 17657/2022--Stay, CM APPL. 33558/2023--Stay W.P.(C) 10633/2020 W.P.(C) 8161/2021, CM APPL. 25361/2021--Stay W.P.(C) 11452/2021, CM APPL. 35255/2021--stay, CM APPL. 42699/2021--addl. Doc., CM APPL. 43077/2021--filed by applicant for impleadment
6. List on 21.10.2024.
7. Interim orders to continue till the next date.
REKHA PALLI, J SHALINDER KAUR, J AUGUST 13, 2024 ab This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/08/2024 at 02:24:40