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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Andhra Pradesh - Subsection

Section 31(5) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(5)All particulars of gauge and proof shall be recorded at the time of removal in the appropriate column of the warehouse register instead of on the pass as in the case of ordinary issues. The quantity removed in proof litres shall be shown as transferred to the warehouse in the appropriate column of the issue register but the removal shall not be classed with the issue.