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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(1) in Sakri Canals Irrigation Rules, 1952

(1)The Sub-divisional Canal Officer may, in consultation with the applicants for any lease and with the Ziladar concerned, appoint one or more persons to be Lambardars to represent all the applicants jointly or may appoint a person to be Lambardar to represent any section of such applicants.