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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(5) in The Pepsu Representation on Sikh Gurdwaras Board (Preparation of Electoral Rolls) Rules, 1959

(5)The Electoral Registration Officer shall make necessary changes in the relevant electoral roll in accordance with the orders received by him under sub-rule (4).