Punjab-Haryana High Court
Indra Bedi vs Dharam Pal And Ors on 9 April, 2019
Author: Kuldip Singh
Bench: Kuldip Singh
591
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
FAO-2129-2005
Date of decision : 9.4.2019
Smt. Indra Bedi ...... Appellant
Versus
Dharam Pal and others ....... Respondents
CORAM : HON'BLE MR. JUSTICE KULDIP SINGH
Present:- Mr. Saurabh Kapoor, Advocate, for,
Mr. Ashit Malik, Advocate,
for appellant.
Mr. Govind Chauhan, Advocate,
for respondent No. 1.
Mr. Ravinder Arora and Mr. Vipul Sharma, Advocates,
for insurance company.
-.- -.-
KULDIP SINGH J. (ORAL)
For orders, see detailed order passed in FAO-771-2002, titled as Usha and others Versus Madan Lal and others, of even date.
(KULDIP SINGH) JUDGE 9.4.2019 sjks Whether speaking order : Yes / No Whether reportable : Yes / No 1 of 1 ::: Downloaded on - 15-04-2019 00:02:14 :::