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Punjab-Haryana High Court

Indra Bedi vs Dharam Pal And Ors on 9 April, 2019

Author: Kuldip Singh

Bench: Kuldip Singh

                               591
            IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

                                        FAO-2129-2005
                                        Date of decision : 9.4.2019


Smt. Indra Bedi                                             ...... Appellant

                                 Versus
Dharam Pal and others                                       ....... Respondents

CORAM : HON'BLE MR. JUSTICE KULDIP SINGH

Present:-    Mr. Saurabh Kapoor, Advocate, for,
             Mr. Ashit Malik, Advocate,
             for appellant.

             Mr. Govind Chauhan, Advocate,
             for respondent No. 1.

             Mr. Ravinder Arora and Mr. Vipul Sharma, Advocates,
             for insurance company.

             -.-                        -.-

KULDIP SINGH J. (ORAL)

For orders, see detailed order passed in FAO-771-2002, titled as Usha and others Versus Madan Lal and others, of even date.

(KULDIP SINGH) JUDGE 9.4.2019 sjks Whether speaking order : Yes / No Whether reportable : Yes / No 1 of 1 ::: Downloaded on - 15-04-2019 00:02:14 :::