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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(37) in Madras General Clauses Act, 1891

(37)"Writing". - writing with its grammatical variations and cognate expressions, shall include "printing", "lithography". "Photography", will their grammatical variations and cognate expressions, and other modes representing or reproducing words in a visible form;