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Gauhati High Court

Page No.# 1/3 vs Zenith Real Estate Developers (India) ... on 20 March, 2026

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                 Page No.# 1/3

GAHC010223892025




                                                          undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : Arb.P./41/2025

         SMTI MAJAN BORAH AND 2 ORS
         WIFE OF LATE KAMALA KANTA DAS, HOUSE NO 17, BYE LANE NO 11,
         ZOO ROAD TINIALI, OPPOSITE AMBIKA PETROL PUMP, P.O- ZOO ROAD,
         P.S- GEETA NAGAR, GUWAHATI- 781024, DISTRICT- KAMRUP (METRO)

         2: SAMANNAY KASHYAP
          SON OF LATE KAMALA KANTA DAS
          HOUSE NO 17
          BYE LANE NO 11
          ZOO ROAD TINIALI
          OPPOSITE PETROL PUMP
          P.O- ZOO ROAD
          P.S- GEETA NAGAR
          GUWAHATI-781024
          DISTRICT- KAMRUP (METRO)
         ASSAM

         3: KAULINYA KASHYAP
          SON OF LATE KAMALA KANTA DAS
          HOUSE NO 17
          BYE LANE NO 11
          ZOO ROAD TINIALI
          OPPOSITE PETROL PUMP
          P.O- ZOO ROAD
          P.S- GEETA NAGAR
          GUWAHATI-781024
          DISTRICT- KAMRUP (METRO)
         ASSA

         VERSUS

         ZENITH REAL ESTATE DEVELOPERS (INDIA) PVT LTD AND 2 ORS.
         A PRIVATE LIMITED COMPANY HAVING ITS REGISTERED OFFICE AT
         RAJGARH ROAD, ULUBARI, P.O.- ULUBARI, P.S.- CHANDMARI,
                                                                           Page No.# 2/3

            GUWAHATI-781007, KAMRUP (M), ASSAM, REPRESENTED BY ITS
            DIRECTORS (1) SRI NAYAN KALITA AGED ABOUT 55 YEARS, S/O HARIDAS
            KALITA, R/O HOUSE NO. 119, RAJGARH ROAD, PIN-781007, GUWAHATI,
            KAMRUP (M), ASSAM AND (2) SRI NILIMAY BORA, AGED ABOUT 49
            YEARS, S/O LATE NAGENDRA NATH BORA, R/O HOUSE NO. 46, LAKHIMI
            NAGAR, HATIGAON, GUWAHATI, PIN-781006, KAMRUP (M), ASSAM

            2:NAYAN KALITA
            THE DIRECTOR OF ZENITH REAL ESTATE DEVELOPERS (INDIA) PVT. LTD.
            A PRIVATE LIMITED COMPANY HAVING ITS REGISTERED OFFICE AT
            RAJGARH ROAD
             ULUBARI
             P.O.- ULUBARI
             P.S.- CHANDMARI
             GUWAHATI-781007
             KAMRUP (M)
            ASSAM

            3:NILIMAY BORAH
            THE DIRECTOR OF ZENITH REAL ESTATE DEVELOPERS (INDIA) PVT. LTD.
            A PRIVATE LIMITED COMPANY HAVING ITS REGISTERED OFFICE AT
            RAJGARH ROAD
             ULUBARI
             P.O.- ULUBARI
             P.S.- CHANDMARI
             GUWAHATI-781007
             KAMRUP (M)
            ASSA

Advocate for the Petitioner   : MR. H. BURAGOHAIN, MS. H BORAH,MS A DEVI,M
BURAGOHAIN

Advocate for the Respondent : MR. D P BORAH(R1,2,3), MR U GHOSH(R1,2,3),MR B
PAUL(R1,2,3)
                                                                      Page No.# 3/3

                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

20.03.2026 On the prayer made by Mr. D.P. Borah, learned counsel appearing for respondents No. 1, 2 & 3, matter stands deferred to be listed after three weeks. Mr. H. Buragohain, learned counsel appears for the petitioner.

JUDGE Comparing Assistant