Gauhati High Court
Page No.# 1/3 vs Zenith Real Estate Developers (India) ... on 20 March, 2026
Author: Soumitra Saikia
Bench: Soumitra Saikia
Page No.# 1/3
GAHC010223892025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Arb.P./41/2025
SMTI MAJAN BORAH AND 2 ORS
WIFE OF LATE KAMALA KANTA DAS, HOUSE NO 17, BYE LANE NO 11,
ZOO ROAD TINIALI, OPPOSITE AMBIKA PETROL PUMP, P.O- ZOO ROAD,
P.S- GEETA NAGAR, GUWAHATI- 781024, DISTRICT- KAMRUP (METRO)
2: SAMANNAY KASHYAP
SON OF LATE KAMALA KANTA DAS
HOUSE NO 17
BYE LANE NO 11
ZOO ROAD TINIALI
OPPOSITE PETROL PUMP
P.O- ZOO ROAD
P.S- GEETA NAGAR
GUWAHATI-781024
DISTRICT- KAMRUP (METRO)
ASSAM
3: KAULINYA KASHYAP
SON OF LATE KAMALA KANTA DAS
HOUSE NO 17
BYE LANE NO 11
ZOO ROAD TINIALI
OPPOSITE PETROL PUMP
P.O- ZOO ROAD
P.S- GEETA NAGAR
GUWAHATI-781024
DISTRICT- KAMRUP (METRO)
ASSA
VERSUS
ZENITH REAL ESTATE DEVELOPERS (INDIA) PVT LTD AND 2 ORS.
A PRIVATE LIMITED COMPANY HAVING ITS REGISTERED OFFICE AT
RAJGARH ROAD, ULUBARI, P.O.- ULUBARI, P.S.- CHANDMARI,
Page No.# 2/3
GUWAHATI-781007, KAMRUP (M), ASSAM, REPRESENTED BY ITS
DIRECTORS (1) SRI NAYAN KALITA AGED ABOUT 55 YEARS, S/O HARIDAS
KALITA, R/O HOUSE NO. 119, RAJGARH ROAD, PIN-781007, GUWAHATI,
KAMRUP (M), ASSAM AND (2) SRI NILIMAY BORA, AGED ABOUT 49
YEARS, S/O LATE NAGENDRA NATH BORA, R/O HOUSE NO. 46, LAKHIMI
NAGAR, HATIGAON, GUWAHATI, PIN-781006, KAMRUP (M), ASSAM
2:NAYAN KALITA
THE DIRECTOR OF ZENITH REAL ESTATE DEVELOPERS (INDIA) PVT. LTD.
A PRIVATE LIMITED COMPANY HAVING ITS REGISTERED OFFICE AT
RAJGARH ROAD
ULUBARI
P.O.- ULUBARI
P.S.- CHANDMARI
GUWAHATI-781007
KAMRUP (M)
ASSAM
3:NILIMAY BORAH
THE DIRECTOR OF ZENITH REAL ESTATE DEVELOPERS (INDIA) PVT. LTD.
A PRIVATE LIMITED COMPANY HAVING ITS REGISTERED OFFICE AT
RAJGARH ROAD
ULUBARI
P.O.- ULUBARI
P.S.- CHANDMARI
GUWAHATI-781007
KAMRUP (M)
ASSA
Advocate for the Petitioner : MR. H. BURAGOHAIN, MS. H BORAH,MS A DEVI,M
BURAGOHAIN
Advocate for the Respondent : MR. D P BORAH(R1,2,3), MR U GHOSH(R1,2,3),MR B
PAUL(R1,2,3)
Page No.# 3/3
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
20.03.2026 On the prayer made by Mr. D.P. Borah, learned counsel appearing for respondents No. 1, 2 & 3, matter stands deferred to be listed after three weeks. Mr. H. Buragohain, learned counsel appears for the petitioner.
JUDGE Comparing Assistant