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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2)(d) in Tamil Nadu Panchayats (Preparation and Submission of Administration Report of Village Panchayats) Rules, 1999

(d)The number of seats, if any, reserved for Scheduled Caste/Scheduled Tribe/Women. Was this number changed during the year? State the ward members to which these seats are allotted.