Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 240] [Entire Act]

Constitution Subarticle

Section 240(1) in THE CONSTITUTION (SEVENTH AMENDMENT) ACT, 1956

(1)The President may make regulations for the peace, progress and good government of the Union Territory of-
(a)the Andaman and Nicobar Islands;
(b)the Laccadive, Minicoy and Amindivi Islands.