Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 66 in Conduct of the Government Litigation, Rules, 2000

66. Saving.

- The provisions of these Rules shall be in addition to and not in derogation of any Order, Notifications of Executive Instructions etc. for the time being in force regulating any of the natters dealt with in these Rules.