Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] State of Bihar - Subsection Section 128(b) in Bihar Minor Mineral Rules, 2017 (b)To minimize or mitigate the adverse impacts, during and after mining, on the environment, health and socio-economics of people in mining districts.