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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(3) in The Orissa Khadi and Village Industries Board Regulations, 1960

(3)Efficiency bars in the time-scales of pay shall be rigorously applied and none shall be allowed to cross a bar unless the Head of the office is satisfied that he has attained a reasonable standard of efficiency.