Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 2] [Entire Act] Union of India - Subsection Section 2(i) in The Monopolies And Restrictive Trade Practices Act, 1969 (i)the average annual production of the goods, or the average annual value of the services provided, by the undertaking during the relevant period; and
