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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 46(2)(b) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)

(b)the total number of members on the rolls of the cooperative who were eligible to vote on the date of such annual general meeting;