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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Chattisgarh - Subsection

Section 47(4) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(4)The liabilities to pay pension and gratuity and accumulated superannuation fund or other like funds, to the person referred to in sub-section (1) shall be the liability of the Indira Gandhi Krishi Vishwavidyalaya, and Chhattisgarh Kamdhenu Vishwavidyalaya proportional to the length of service in Vishwavidyalaya's mentioned above.