Jharkhand High Court
Md. Awes Asharfi vs The State Of Jharkhand & Anr. .... Opp. ... on 30 September, 2021
Author: Rajesh Kumar
Bench: Rajesh Kumar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Criminal Revision No. 1510 of 2018
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Md. Awes Asharfi .... Petitioner Versus The State of Jharkhand & Anr. .... Opp. Parties ....
CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR For the Petitioner : Mr. Kumar Nilesh, Adv.
For the State : APP.
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The matter was taken up through Video Conferencing. Learned counsel for the parties had no objection with it and submitted that the audio and video qualities are good.
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06/30.09.2021 Learned counsel for the petitioner is directed to bring on record the compromise petition and bail order passed in C.P. Case No.12179 of 2014.
Put up this case after dussehra holidays.
(Rajesh Kumar, J.) Shahid/