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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(2) in The Rajasthan Tendu Leaves (Regulation of Trade) Act, 1974

(2)The State Government may, for the purpose of facilitating retail sale of tendu leaves within the State grant licences to as many persons as it may deem fit.