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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(13) in Rajasthan Minor Mineral Concession Rules, 2017

(13)Every mining lease or quarry licence shall have approved mine closure plan as a component of the approved mine plan or simplified mining scheme which shall be of two types, -
(i)a progressive mine closure plan; and
(ii)a final mine closure plan.