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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(e) in The Oil Mines Regulations, 2017

(e)in the absence of manager, the deputy manager shall have the same responsibility and discharge the same duty and shall be subjected to same liabilities as manager, but not so as to exempt the manager therefrom.