Patna High Court
Siyaram Singh And Ors vs The State Of Bihar And Ors on 29 January, 2019
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.15583 of 2018
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1. Siyaram Singh and Ors S/o late Ramanand Singh, R/o Village and P.O.-
Gokta, District-Bhojpur, Presently Works as Assistant in Ram Lakhan Singh
Yadav College, Aurangabad, Magadh University, Bodh Gaya.
2. Sudheshwar Prasad Singh, S/o late Umalal Singh, R/o Village and P.O.-
Gokta, Distirct-Bhojpur, Presently Works as Lab Boy Botany in Ram Lakhan
Singh Yadav College, Aurangabad, Magadh University, Bodh Gaya.
3. Mahendra Singh, S/o late Bhanu Singh, R/o Village and P.O.-Gokta, District-
Bhojpur, Presently Works as Peon in Ram Lakhan Singh Yadav College,
Aurangabad, Magadh University, Bodh Gaya.
4. Ambika Prasad Mehta, S/o Faudari Mahto, R/o Village-Mahu Sahid, Ward
No.29, Aurangabad, Presently Works as Lab Boy Zoology in Ram Lakhan
Singh Yadav College, Aurangabad, Magadh University, Bodh Gaya.
5. Umakant, S/o late Kundeo Yadav, R/o Village-Buxar Tola, Panchayan Bigha,
P.S.-Goh, District-Aurangabad, Presently Works as Peon in Ram Lakhan
Singh Yadav College, Aurangabad, Magadh University, Bodh Gaya.
6. Dudheshwar Yadav, S/o Late Buddhu Yadav, R/o Village-Amba Moti Bigha,
P.O.-Dabur, P.S.-Koch, District-Gaya, Presently Works as Peon in Ram
Lakhan Singh Yadav College, Aurangabad, Magadh University, Bodh Gaya.
7. Prem Shankar Prasad, S/o Gopi Gope, R/o Village- Dumersan, P.O. and P.S.-
Tekari, District-Gaya, Presently Works as Peon in Ram Lakhan Singh Yadav
College, Aurangabad, Magadh University, Bodh Gaya.
8. Sudhir Kumar Sinha, S/o Late Prayag Narayan, R/o Village- Kendua, P.S.-
Hasua, District-Nawada, Presently Works as Shorter Library in Ram Lakhan
Singh Yadav College, Aurangabad, Magadh University, Bodh Gaya.
9. Bhuneshwar Yadav, S/o late Rampal Yadav, R/o Village-Khaira, P.S.-Koch,
District-Gaya, Presently Works as Peon in Ram Lakhan Singh Yadav College,
Aurangabad, Magadh University, Bodh Gaya.
10. Rambali Yadav, S/o Raghu Pati Yadav, R/o Dhibra, P.O.-Madanpur, District-
Gaya, Presently Works as Store Keeper Botany in Ram Lakhan Singh Yadav
College, Aurangabad, Magadh University, Bodh Gaya.
11. Ram Swaroop Yadav, S/o Raghunandan Yadav, R/o Village-Kamabigha, P.O.,
P.S. and District-Aurangabad, Presently Works as Peon in Ram Lakhan Singh
Yadav College, Aurangabad, Magadh University, Bodh Gaya.
12. Mani Yadav, S/o Keswar Yadav, R/o Village-Moglahi Kathantiya, P.S.-Goh,
District-Aurangabad, Presently Works as Peon in Ram Lakhan Singh Yadav
College, Aurangabad, Magadh University, Bodh Gaya.
13. Surya dayal Yadav, S/o Sri Yadav, R/o Village-Adri, P.S.-Deo, District-
Aurangabad, Presently Works as Peon in Ram Lakhan Singh Yadav College,
Aurangabad, Magadh University, Bodh Gaya.
14. Rampati Yadav, S/o Late Muneshwar Yadav, R/o Village-Baijnath Bigha,
P.O.-Aurangabad. District-Aurangabad, Presently Works as Gasman IVth
Grade in Ram Lakhan Singh Yadav College, Aurangabad, Magadh University,
Bodh Gaya.
15. Binod Kumar Singh, S/o Kailash Yadav, R/o Village-Pipaddi, District-
Aurangabad, Presently Works as Store Keeper Zoology in Ram Lakhan Singh
Yadav College, Aurangabad, Magadh University, Bodh Gaya.
16. Ram Kripal Yadav, S/o Butar Yadav, R/o Village and P.O-Goh, District-
Aurangabad, Presently Works Electrician in Ram Lakhan Singh Yadav
College, Aurangabad, Magadh University, Bodh Gaya.
Patna High Court CWJC No.15583 of 2018 dt.29-01-2019
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17. Ram Gopal Yadav, S/o Butar Yadav, R/o Village and P.O.-Goh, District-
Aurangabad, Presently Works as P.T.I. Physical Training Instructor in Ram
Lakhan Singh Yadav College, Aurangabad, Magadh University, Bodh Gaya.
18. Ram Dayal Singh, S/o Late Bhanu Singh, R/o Village and P.O.-Hichhan
Bigha, District-Aurangabad, Presently Works as p.I.T. Physical Training
Instructor in Ram Lakhan Singh Yadav College, Aurangabad, Magadh
University, Bodh Gaya.
19. Madan Prasad Singh, S/o Mahaveer Singh, R/o Village- Chauram Tarari,
District-Aurangabad, Presently Works as Store Keeper Physics in Ram
Lakhan Singh Yadav College, Aurangabad, Magadh University, Bodh Gaya.
20. Lal Bihari Singh, S/o Ram Bhajan Singh, R/o Village-Biseni Khurd, P.O.-
Biseni Kala, District-Rohtas, Presently Works as Storekeeper Physics in Ram
Lakhan Singh Yadav College, Aurangabad, Magadh University, Bodh Gaya.
21. Shyam Nandan Prasad Singh Yadav, S/o Sri Dwarika Singh Yadav, R/o
Village-Paraya Chak, P.O.-Ranipur, District-Patna, Presently Works as Peon
in Ram Lakhan Singh Yadav College, Aurangabad, Magadh University, Bodh
Gaya.
22. Rameshwar Yadav, S/o late Saryug Yadav, R/o Village-Yaari, P.O. and
District-Aurangabad, Presently Works as Assistant in Ram Lakhan Singh
Yadav College, Aurangabad, Magadh University, Bodh Gaya.
23. Gopal Singh, S/o Charitar Singh, R/o Village-Karanokila, P.S.-Dihra, District-
Aurangabad, Presently Works as Peon in Ram Lakhan Singh Yadav College,
Aurangabad, Magadh University, Bodh Gaya.
24. Ram Ratan Prasad, S/o Lal Das Gope, R/o Village- Kasimpur, P.O. and P.S.-
Islampur, Distirct-Nalanda, Presently Works as Lab Boy Physics in Ram
Lakhan Singh Yadav College, Aurangabad, Magadh University, Bodh Gaya.
25. Tarkeshwar Yadav, S/o Late Aklu Yadav, R/o Village and P.O.-Kathautiya,
P.S.-Anti District-Gaya, Presently Works as Shorter Library in Ram Lakhan
Singh Yadav College, Aurangabad, Magadh University, Bodh Gaya.
26. Sahdeo Yadav, S/o Late Jattu Yadav, R/o Village and P.O.-Kathantiya, P.S.-
Anti District-Gaya, Presently Works as Peon in Ram Lakhan Singh Yadav
College, Aurangabad, Magadh University, Bodh Gaya.
... ... Petitioner/s
Versus
1. The State Of Bihar through the Principal Secretary, Education Department,
Government of Bihar, Patna
2. The Principal Secretary, Education Department, Government of Bihar, Patna.
3. The Additional Commissioner-Cum-Secretary, Education Department,
Government of Bihar, Patna.
4. THe Additional Secretary, Education Department, Government of Bihar,
Patna.
5. The Joint Secretary, Education Department, Government of Bihar, Patna.
6. The Director Administration, Education Department, Government of Bihar,
Patna.
7. THe Deputy Director Statistics, Education Department, Government of Bihar,
Patna.
8. The Director, Higher Education, Education Government of BIhar, Patna.
9. The Joint Director, Higher Education, Education Department, Government of
Bihar, Patna.
10. The Magadh University through its Registrar, Bodh Gaya Gaya, Bihar.
11. The Vice Chancellor, Magadh University, Bodh Gaya Gaya, BIhar,
12. The Registrar, Magadh University, Bodh Gaya Gaya, Bihar.
Patna High Court CWJC No.15583 of 2018 dt.29-01-2019
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13. The Finance Officer, Magadh University, Bodh Gaya Gaya, Bihar.
14. Ram Lakhan Singh Yadav Collge through its Principal, Aurangabad, BIhar.
15. The Principal, Ram Lakhan Singh Yadav College, Aurangabad, Bihar.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Vagisha Pragya Vacaknavi
For the Respondent/s : Mr.Madanjeet Kumar -Gp20
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CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL JUDGMENT
Date : 29-01-2019
1. At the outset, the learned counsel for the petitioners submits that the present case is squarely covered by a judgment of the co-ordinate Bench of this Court dated 17.07.2018 passed in CWJC no. 17670 of 2017 (Akhilanand Singh & others v. The State of Bihar and others), hence the present writ petition be disposed of in light of the aforesaid judgment.
2. Per contra, the learned counsel for the respondent- University submits that the Vice Chancellor of the University shall examine the case of the petitioners and in case, their cases are covered by the judgment rendered in the case of Akhilanand Singh & others (supra), appropriate relief would be granted.
3. Having regard to the submissions made by the learned counsel for the parties, the petitioners are granted liberty to file detailed representation regarding their grievances in light of the aforesaid judgment of this Court within a period of four weeks from today, which shall be examined by the Patna High Court CWJC No.15583 of 2018 dt.29-01-2019 4/4 Vice Chancellor, Magadh University and appropriate decision shall be taken within a period of 12 weeks thereafter and in case, it is found that the case of the petitioners is covered by the aforesaid judgment i.e. Akhilanand Singh & others (supra), appropriate relief shall be granted to the petitioners forthwith.
(Mohit Kumar Shah, J) rinkee/-
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