(3)The Comptroller of Finance shall, subject to the control of the Vice-Chancellor -(a)Be responsible for the proper investment of the funds of the University;(b)Exercise general supervision of such funds;(c)Tender advice with regard to financial transactions of the University;(d)Be responsible for preparation and presentation of the annual financial estimates and statements of accounts for presentation by the Vice-Chancellor;(e)Ensure that all moneys are expended for the purpose for which they are granted or allotted by the appropriate authority;(f)Examine the statements of accounts of the constituent Colleges and submit a report on such examination to the Syndicate; and(g)Exercise such other powers and perform such other functions as may be prescribed.
