Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(g) in National Cadet Corps (Girls Division) Rules, 1949 (g)[ unless she is a citizen of India or a subject of Nepal :] [Inserted by S.R.O 216, dated 7th June, 1957, Part II, Section 4, page 97]
