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State of Uttar Pradesh - Section

Section 34 in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020

34. Repeal and saving

(1)The Uttar Pradesh Public Health and Epidemic Diseases Control Ordinance, 2020 (U.P. Ordinance no. 8 of 2020) is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the provisions of the principal Act as amended by the Ordinance referred toin sub-section (1)shall be deemed to have been done or taken under the corresponding provisions of the principal Act as amended by this Act as if the provisions of this Act were in force at all material times.