Calcutta High Court
Ramgopal Maheswari & Ors vs Income Tax Settlement Commission ( It & ... on 27 July, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
OD-35
ORDER SHEET
WP No.314 of 2008
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
RAMGOPAL MAHESWARI & ORS.
Versus
INCOME TAX SETTLEMENT COMMISSION ( IT & WT),
ADDNL. BENCH, KOLKATA.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 27th July, 2016.
Appearance:
Mr. Ravi Prosad Mookherjee, Adv.
For the respondents.
The Court:-None appears for the petitioner even in the second call. Mr. Ravi Prosad Mookherjee, learned Advocate for the respondent, is present in Court.
WP No. 314 of 2008 is dismissed for default. All interim orders are vacated.
(DEBANGSU BASAK, J.) nm.