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Calcutta High Court

Ramgopal Maheswari & Ors vs Income Tax Settlement Commission ( It & ... on 27 July, 2016

Author: Debangsu Basak

Bench: Debangsu Basak

 OD-35

                                     ORDER SHEET
                                 WP No.314 of 2008
                           IN THE HIGH COURT AT CALCUTTA
                          Constitutional Writ Jurisdiction
                                    ORIGINAL SIDE



                             RAMGOPAL MAHESWARI & ORS.
                                       Versus
                            INCOME TAX SETTLEMENT COMMISSION ( IT & WT),
                            ADDNL. BENCH, KOLKATA.


      BEFORE:
      The Hon'ble JUSTICE DEBANGSU BASAK
      Date : 27th July, 2016.

                                                                       Appearance:
                                                 Mr. Ravi Prosad Mookherjee, Adv.
                                                              For the respondents.

The Court:-None appears for the petitioner even in the second call. Mr. Ravi Prosad Mookherjee, learned Advocate for the respondent, is present in Court.

WP No. 314 of 2008 is dismissed for default. All interim orders are vacated.

(DEBANGSU BASAK, J.) nm.