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[Cites 0, Cited by 0] [Section 343C(1)] [Section 343C] [Entire Act]

State of Andhra Pradesh - Subsection

Section 343C(1)(c) in Andhra Pradesh Municipalities Act, 1965

(c)propagate any election matter to the public by holding, or by arranging the holding of, any musical concert or any theatrical performance or any other entertainment or amusement with a view to attracting the members of the public thereto, in any polling area during the period of forty-eight hours ending with the hour fixed for the conclusion of the poll for any election in that polling area.