Supreme Court - Daily Orders
Commissioner Of Customs vs M/S Canon India Private Limited on 28 September, 2022
Bench: A.S. Bopanna, Pamidighantam Sri Narasimha
1
ITEM NO.36 COURT NO.15 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 400/2021 in C.A. No. 1827/2018
(Arising out of impugned final judgment and order dated 09-03-2021
in C.A. No. No. 1827/2018 passed by the Supreme Court Of India)
COMMISSIONER OF CUSTOMS Petitioner(s)
VERSUS
M/S CANON INDIA PRIVATE LIMITED Respondent(s)
IA No. 22763/2022 - APPLICATION FOR PERMISSION
IA No. 22761/2022 - APPLICATION FOR PERMISSION
IA No. 50406/2021 - GRANT OF INTERIM RELIEF
WITH
R.P.(C) No. 401/2021 in C.A. No. 3213/2018
(FOR
FOR GRANT OF INTERIM RELIEF ON IA 50459/2021
FOR PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS ON IA
23923/2022
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
23948/2022
IA No. 50459/2021 - GRANT OF INTERIM RELIEF
IA No. 23948/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 23923/2022 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS)
R.P.(C) No. 402/2021 in C.A. No. 1875/2018
(FOR
FOR GRANT OF INTERIM RELIEF ON IA 50421/2021
FOR PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS ON IA
23897/2022
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
23899/2022
IA No. 50421/2021 - GRANT OF INTERIM RELIEF
IA No. 23899/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 23897/2022 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS)
R.P.(C) No. 403/2021 in C.A. No. 1832/2018
(FOR
Signature Not Verified
FOR GRANT OF INTERIM RELIEF ON IA 50433/2021
Digitally signed by
DEEPAK SINGH
Date: 2022.09.29
FOR PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS ON IA
17:59:06 IST
Reason:
23960/2022
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
23963/2022
IA No. 50433/2021 - GRANT OF INTERIM RELIEF
2
IA No. 23963/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 23960/2022 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS)
Date : 28-09-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. K.K. Venugopal, AG
Mr. N. Venkataraman, ASG
Mr. Sanjay Jain, ASG
Mr. A.K. Panda, Sr. Adv.
Mr. Mukesh Kumar Maroria, AOR
Ms. Nisha Bagchi, Adv.
Ms. Chinmayee Chandra, Adv.
Mr. Merusagar Samantaray, Adv.
Mr. Shovan Mishra, Adv.
For Respondent(s) Mr. Sujit Ghosh, Adv.
Ms. Mannat Waraich , AOR
Mr. Ashray Behura, Adv.
Ms. Ananya Goswami, Adv.
Mr. V. Lakshmikumaran, Adv.
Mr. Dhruv Matta, Adv.
Ms. Charanya Lakshmikumaran, AOR
Mr. Aditya Bhattacharya, Adv.
Ms. Apeksha Mehta, Adv.
Ms. Mounica Kasturi, Adv.
Mr. Pranav Mundra, adv.
UPON hearing the counsel the Court made the following
O R D E R
Registry to note that the Order of which, the review is sought, is passed by the Bench consisting of three Hon’ble Judges. Hence, Registry is directed to obtain instructions from the Hon’ble The Chief Justice of India and list the matters accordingly.
(NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR