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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(a) in The Foreigners Order, 1948

(a)Notwithstanding anything contained in sub-paragraphs (1) to (3) or in the [Indian Passport Act, 1920 (34 of 1920)] [See the Passport (Entry into India) Act, 1920 (34 of 1920.)], or in the rules made thereunder, a civil authority may, in the interests of public safety, prohibit the entry of any foreigner into India.