Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of West Bengal - Subsection Section 97(6) in The Presidency Small Cause Courts Act, 1882 (6)for issue of a commission, to examine a witness or to hold a local inspection,
