Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Maharashtra - Subsection Section 18(1) in The Maharashtra State Council of Examinations Act, 1998 (1)The State Council shall constitute the following Committees, namely:-(a)Academic Committee.(b)Executive Committee.(c)Finance Committee.(d)Examination Committee.
