Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 20 in Bihar Mines & Geology Service Rules, 2008

20. Promotion.

- Promotion under this Rule shall be strictly on seniority-cum-merit basis.All posts, above the basic grade of the Service shall be filled up by promotion from the members of the Service.
(i)Qualifying Service. - No officer shall be eligible for promotion unless he/she completes minimum qualifying period (Kalawadhi) as determined from time to time by Personnel & Administrative Reforms Deptt. of the State Government.
(ii)Departmental Promotion Committee. - (a) There shall be Departmental Promotion Committee for considering promotion to the posts of Asstt. Director, Dy. Director and Addl. Director.
(b)The post of Director shall be filled up from the officers of Mines & Geology Service on the recommendation of DPC constituted under the Chairmanship of Chairman/Member of the Commission:
Provided that in case of administrative exigencies the post of Director may temporarily be filled up by the other services also.Chapter-7 General