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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 38 in Cantonments (House-Accommodation ) Act, 1923

38. Protection to persons acting under Act.-

No suit or other legal proceeding shall lie against any person for anything in good faith done, or intended to be done, under this Act or in pursuance of any lawful notice or order issued under this Act.