Jammu & Kashmir High Court - Srinagar Bench
Ali Mohammad Zargar vs Minga Sherpa Dc Baramulla And Others on 23 April, 2025
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Sr. No. 19
Regular List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CCP(S) 486/2024 in[WP(C) 2431/2023]
ALI MOHAMMAD ZARGAR
..... Applicant/petitioner(s)
Through: -
None.
V/s.
MINGA SHERPA DC BARAMULLA AND OTHERS
..... Respondent(s)
Through: -
None. CORAM:
HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE (ORDER) 23.04.2025.
None appears on behalf of the parties. Await appearance of counsel for the parties in the interest of justice. List on 16.05.2025.
(Javed Iqbal Wani) Judge SRINAGAR 23.04.2025 "Abdul Rashid"
Abdul Rashid Ganaie I attest to the accuracy and authenticity of this document