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Jammu & Kashmir High Court - Srinagar Bench

Ali Mohammad Zargar vs Minga Sherpa Dc Baramulla And Others on 23 April, 2025

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                                     Sr. No. 19
                                                                                     Regular List
                    IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                       AT SRINAGAR
                                                      CCP(S) 486/2024 in[WP(C) 2431/2023]
                ALI MOHAMMAD ZARGAR
                                                                         ..... Applicant/petitioner(s)
                                                      Through: -
                                                            None.
                                                              V/s.
                MINGA SHERPA DC BARAMULLA AND OTHERS
                                                                                   ..... Respondent(s)

Through: -

None. CORAM:
HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE (ORDER) 23.04.2025.

None appears on behalf of the parties. Await appearance of counsel for the parties in the interest of justice. List on 16.05.2025.

(Javed Iqbal Wani) Judge SRINAGAR 23.04.2025 "Abdul Rashid"

Abdul Rashid Ganaie I attest to the accuracy and authenticity of this document