Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 1 in Tamil Nadu Prohibition (Amendment) Act, 2022 1. Short title and commencement. (1)This Act may be called the Tamil Nadu Prohibition (Amendment) Act, 2022.(2)It shall be deemed to have come into force on the 5th day of September 2022.
