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[Cites 0, Cited by 0] [Section 230(2)] [Section 230] [Entire Act]

State of Telangana - Subsection

Section 230(2)(a) in Telangana Panchayat Raj Act, 2018

(a)declare the poll at that polling station to be void, appoint a day and fix the hours for taking a fresh poll at the polling station and notify the day so appointed and the hours so fixed in such manner as it may deem fit; or