Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Andhra Pradesh - Subsection Section 13(6) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998 (6)There shall be maintained a Petty Cash Book in Form VIII to record all the income and expenditure whenever incurred.
