Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 201 in The Coal Mines Regulations, 2011

201. Precautions against dry coal dust.

- No shots shall be fired at any place belowground unless the place itself and all accessible places, including roof and sides, within a distance of 18 metres have been treated in the manner specified in clause (ii) of sub-regulation (3) of regulation 147 unless such places are naturally wet as defined in regulation 147.