Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34C(1)] [Section 34C] [Entire Act] State of Gujarat - Subsection Section 34C(1)(a) in The Gujarat Agricultural Produce Markets Act, 1963 (a)in the case of an elected member, from the date of publication of his name in the Official Gazette under sub-section (3) of Section 35A; and