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State of Tamilnadu - Section

Section 19 in The Tamil Nadu Additional Assessment and Additional Water-Cess Act, 1963

19. Act to override other laws.

- Except as otherwise provided in this Act, the provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force, or any custom, usage or contract or decree or order of a Court or other authority.