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[Cites 0, Cited by 0] [Section 6A(11)] [Section 6A] [Entire Act]

Union of India - Subsection

Section 6A(11)(i) in The Insurance Act, 1938

(i)that references in sub-sections (1), (3), (5) and (6) to the Insurance (Amendment) Act, 1950, shall be construed as references to the Insurance (Amendment) Act, 1968;