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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(11) in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974

(11)"Tahsildar" means the Tahsildar of Gudalur Taluk or any other officer of the rank of Tahsildar specially appointed in this behalf by the District Collector.