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[Cites 0, Cited by 0] [Section 2(25)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(25)(g) in The Coimbatore City Municipal Corporation Service Rules, 1987

(g)(1) Any service connected with the prosecution of the war which a person was required to undertake by a competent authority under the provision of any law for the time being in force;