Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Rajasthan - Subsection Section 94(b) in The Rajasthan Municipalities (Election) Rules, 1994 (b)References to 'Member' and 'Members' wherever they occur shall be construed to be as references to 'Corporator' and 'Corporators' respectively :
