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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(1)(c) in Indira Kala Sangit Vishwavidyalaya Act, 1956

(c)to fix limits for the total recurring expenditure for the year, based on the resources of the Vishwavidyalaya which in the case of productive works, may include the proceeds of loans. No expenditure shall be incurred by the Vishwavidyalaya in excess of the limit so fixed without the previous approval of the Vitta Samiti.