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[Cites 0, Cited by 0] [Section 276(2)] [Section 276] [Entire Act]

State of Maharashtra - Subsection

Section 276(2)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(b)in the case of a continuing contravention with a fine, which may extend to ten rupees per day after conviction for the first contravention within the period within which such contravention continues.