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Delhi High Court - Orders

Carnet Elias Fernandes & Ors vs State & Ors on 19 April, 2023

Author: Swarana Kanta Sharma

Bench: Swarana Kanta Sharma

                          $~39 & 40
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CRL.M.C. 1037/2020 & CRL.M.A. 4143/2020
                               CARNET ELIAS FERNANDES & ORS.                    ..... Petitioners
                                                Through:    Mr. Shivam Bedi and Mr. Targi
                                                            Singh, Advocates

                                                versus

                               STATE & ORS.                                   ..... Respondents
                                                Through:    Mr. Naresh Kumar Chahar, APP for
                                                            the State.
                                                            Mr. M.K. Upadhyay, Advocate for R-
                                                            2.
                          (40)
                          +    CRL.M.C. 1038/2020 & CRL.M.A. 4145/2020
                               CARNET ELIAS FERNANDES & ORS.                   ..... Petitioners
                                                Through:    Mr. Shivam Bedi and Mr. Targi
                                                            Singh, Advocates

                                                versus

                               STATE & ORS.                                    ..... Respondents
                                                Through:    Mr. Naresh Kumar Chahar, APP for
                                                            the State.
                                                            Mr. M.K. Upadhyay, Advocate for R-
                                                            2.

                               CORAM:
                               HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                             ORDER

% 19.04.2023

1. Learned counsel for the petitioner seeks adjournment as the main Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:25.04.2023 11:23:26 counsel is not available today due to bereavement in the family.

2. At request, re-notify on 21.09.2023.

3. Interim order(s), if any, to continue.

4. The order be uploaded on the website forthwith.

SWARANA KANTA SHARMA, J APRIL 19, 2023/zp Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:25.04.2023 11:23:26