Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(9) in Himachal Pradesh Food Security Rules, 2019

(9)Each fair price shop shall display all relevant information such as each beneficiary's entitlement of various essential commodities, issue prices, name of fair price shop owner/authorization number, timings of opening and closing of fair price shop and weekly closing day, stock position, timing for inspection by citizens, sample of foodgrains, procedure for lodging complaints with reference to quality and quantity of ration commodities and other problems being faced by Targeted Pubic Distribution System beneficiaries, detailed lists of Priority Households under its jurisdiction etc. at a conspicuous place at the fair price shop.