Himachal Pradesh High Court
Karam Chand Joshi vs . State Of H.P. on 17 March, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Karam Chand Joshi Vs. State of H.P. .
CWPOA No.1863/201917.03.2023 Present: Mr. Prantap Sharma, Advocate vice Mr. Subhash Sharma, Advocate, for the petitioner.
Mr. Y.P.S. Dhaulta, Mr. Navlesh Verma, Additional Advocates General with Ms. Seema Sharma, Deputy Advocate General, for the respondent.
CMP(T) No.48/2023 For the reasons stated in the application, the same is allowed and disposed of.
CWPOA No.1863/2019List for hearing on 19.04.2023.
Jyotsna Rewal Dua Judge 17th March, 2023(Rohit) ::: Downloaded on - 17/03/2023 20:35:21 :::CIS