Section 47(2)(xi) in The Darbhanga Improvement Act, 1934

[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(2)(xi) in The Darbhanga Improvement Act, 1934

(xi)to prescribe and define the mutual relations to be observed between the Trust and other local authorities in any matter in which they are jointly interested; and

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State of Bihar - Subsection

Section 47(2)(xi) in The Darbhanga Improvement Act, 1934