Section 14(2) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008
(2)The Government shall constitute a Search Committee consisting of one nominee of the Chancellor and two nominees of the Executive Council, which shall prepare a panel of at least three names, in alphabetic order, from which the Vice-Chancellor shall be appointed. The terms and conditions of the services of the Vice-Chancellor, shall be determined by the Chancellor, on the advice of the Government.
