Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(3)(a) in The U.P. Prevention of Cow Slaughter Act, 1955

(a)the bull or bullock is over the age of [fifteen years] [Substituted by U.P. Act XVII of 1961.] or